Section 4(2)(c) in The Tamil Nadu Borstal Schools Act, 1925

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(c) in The Tamil Nadu Borstal Schools Act, 1925

(c)[ the grant of permission to the inmates to absent themselves for short periods; [Clauses (c) and (d) were inserted by section 2(iii) of the Madras Borstal Schools (Amendment) Act, 1936 (Madras Act XIX of 1936).]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 4(2)(c) in The Tamil Nadu Borstal Schools Act, 1925