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Punjab-Haryana High Court

Desk To Desk Courier Cargo Ltd. And ... vs State Of Haryana And Others on 22 July, 2013

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                         CHANDIGARH


                                                     CRM No. M-20416 of 2010
                                                     Date of Decision: 22.07.2013


            Desk to Desk Courier Cargo Ltd. and another

                                                                      ...Petitioners
                                    Versus

            State of Haryana and others

                                                                      ...Respondents

            CORAM: HON'BLE MR.JUSTICE R.P. NAGRATH


            Present:           Mr. Naveen S. Bhardwaj, Advocate
                               for the petitioners.

                               Mr. Deepak Jindal, DAG, Haryana
                               for the State.



            R.P. Nagrath, J. (Oral)

It is not disputed by learned counsel for the petitioners that challan against petitioners has since been presented before the Area Magistrate, therefore, contentions can be raised before the Court concerned.

With the aforesaid observation, the instant petition is dismissed.

(R.P. Nagrath) 22.07.2013 Judge sk Kumar Suresh 2013.07.23 17:34 I attest to the accuracy and integrity of this document Chandigarh