Punjab-Haryana High Court
Desk To Desk Courier Cargo Ltd. And ... vs State Of Haryana And Others on 22 July, 2013
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No. M-20416 of 2010
Date of Decision: 22.07.2013
Desk to Desk Courier Cargo Ltd. and another
...Petitioners
Versus
State of Haryana and others
...Respondents
CORAM: HON'BLE MR.JUSTICE R.P. NAGRATH
Present: Mr. Naveen S. Bhardwaj, Advocate
for the petitioners.
Mr. Deepak Jindal, DAG, Haryana
for the State.
R.P. Nagrath, J. (Oral)
It is not disputed by learned counsel for the petitioners that challan against petitioners has since been presented before the Area Magistrate, therefore, contentions can be raised before the Court concerned.
With the aforesaid observation, the instant petition is dismissed.
(R.P. Nagrath) 22.07.2013 Judge sk Kumar Suresh 2013.07.23 17:34 I attest to the accuracy and integrity of this document Chandigarh