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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(h) in The Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

(h)the conditions governing the grant of loan or subsidy under clause (b) of sub-section (2) of section 5;