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Chattisgarh High Court

Jindal Steel And Power Limited And Anr vs State Of Chhattisgarh And Ors. 21 ... on 15 April, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                        WPT No. 140 of 2014

Jindal Steel & Power Limited Versus State of Chhattisgarh & Others




15/04/2019

Shri Ashish Shrivastava, counsel for the petitioner.

Shri Siddharth Dubey, Deputy GA for the State. As prayed, post the matter in the week commencing on 6th May, 2019.

                      Sd/­                            Sd/­
              (Prashant Kumar Mishra)       (Parth Prateem Sahu)
               Acting Chief Justice               Judge




  Barve