Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (2)Books of accounts forms and registers shall be substantially bound and paged before being brought into use,
