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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(4) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(4)Every proceeding of the Managing Committee shall be recorded in the minutes book maintained for the purpose by the person chairing the meeting. A copy of the minutes shall be sent to the authority of the next higher tier.