Rajasthan High Court - Jaipur
Mukesh Kumar S/O Utsav Lal vs Suresh Gochar S/O Ramkishor on 2 January, 2023
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 3631/2022
Mukesh Kumar S/o Utsav Lal,
----Appellant
Versus
Suresh Gochar S/o Ramkishor,
----Respondent
For Appellant(s) : Mr. Sunil Jain, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 02/01/2023 Issue notice to the respondent No.3.
List the matter after six weeks.
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