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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Apartment Ownership Rules, 1992

(1)The suggestion regarding the discharge of the functioning of the Association to the apartment owners by the competent authority shall be made by an application signed by, more than two-thirds of the owners of the apartment of a property.