Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(4) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(4)Participatory Forest Management. - Social forestry programmes, joint forest management- State joint forest management orders: a comparative view, issues and challenges in joint forest management, natural afforestation programmes, forest development agencies, participatory monitoring and evaluation, conflict resolution.