Madhya Pradesh High Court
Jassa @ Anoop Jaiswal vs The State Of Madhya Pradesh on 20 November, 2017
THE HIGH COURT OF MADHYA PRADESH CRA-2987-2014 sh (JASSA @ ANOOP JAISWAL Vs THE STATE OF MADHYA PRADESH) e 5 ad Jabalpur, Dated : 20-11-2017 Pr Shri A. K. Dubey, counsel for the appellant. Shri Akshay Namdeo, Govt. Advocate for the State.
a Appellant Jassa @ Anoop Jaiswal is also present in person.
hy He has been duly identified by his counsel Shri A. K. Dubey.
ad Appellant shall now appear before the trial Court on 4.4.2018 and on such subsequent dates as may be fixed by that M Court in this regard during the pendency of the appeal.
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(S.K. SETH) (SMT. ANJULI PALO)
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JUDGE JUDGE
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DUBEY/-
Digitally signed by ARVIND
KUMAR DUBEY
Date: 2017.11.22 13:35:37
+05'30'