Bombay High Court
The Dy. Directoremployees State ... vs Lodha Developers Pvt. Ltd on 13 March, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
15-WP652-2021.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SANTOSH
SUBHASH
WRIT PETITION NO. 652 OF 2021
KULKARNI
Digitally signed by
SANTOSH SUBHASH
KULKARNI
The Deputy Director, ESI Corporation ...Petitioner
Date: 2023.03.13
18:38:54 +0530 Versus
Lodha Developers Pvt. Ltd. ...Respondent
Mr. P. M. Palshikar, for the Petitioner.
Mr. Jeet Gandhi, for Respondent No.1.
CORAM: N. J. JAMADAR, J.
DATED : 13th MARCH, 2023
PC:-
1. Mr. Palshikar, the learned Counsel for the petitioner, undertakes to serve copy of the petition on the respondent.
Let copy of the petition be served on the respondent within a period of two weeks from today.
2. Stand over to 18th April, 2023.
[N. J. JAMADAR, J.] 1/1