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Bombay High Court

The Dy. Directoremployees State ... vs Lodha Developers Pvt. Ltd on 13 March, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                      15-WP652-2021.DOC

                                                                                  Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


SANTOSH
SUBHASH
                                       WRIT PETITION NO. 652 OF 2021
KULKARNI
Digitally signed by
SANTOSH SUBHASH
KULKARNI
                      The Deputy Director, ESI Corporation                 ...Petitioner
Date: 2023.03.13
18:38:54 +0530                             Versus
                      Lodha Developers Pvt. Ltd.                         ...Respondent


                      Mr. P. M. Palshikar, for the Petitioner.
                      Mr. Jeet Gandhi, for Respondent No.1.


                                                     CORAM:      N. J. JAMADAR, J.
                                                     DATED :     13th MARCH, 2023
                      PC:-

1. Mr. Palshikar, the learned Counsel for the petitioner, undertakes to serve copy of the petition on the respondent.

Let copy of the petition be served on the respondent within a period of two weeks from today.

2. Stand over to 18th April, 2023.

[N. J. JAMADAR, J.] 1/1