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State of Madhya Pradesh - Section

Section 7 in The M.P. Madhyamik Shiksha Niyam, 1966

7. Terms and conditions of service of the Divisional Secretary of the Board.

(1)The Secretary of the Divisional Board shall hold office for a term of three years from the date on which he enters upon his office and shall be eligible for re-appointment.
(2)The Secretary of the Divisional Board shall be a whole-time salaried officer and shall be appointed on such salary as may be fixed by the State Government in the scale of pay of Rs. 360-15-405-425-25-550-550-EB-25-700.