Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(a) in The Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 (a)"Code" means the Code of Criminal Procedure, 1973 (Act No. 2 of 1974);
