Section 98(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)Whoever acts as Sarpanch or Up-Sarpanch, President or Vice-President, knowing that he is not entitled or has ceased to be entitled to hold office as such shall, on conviction, be punished with a line which may extend to one hundred rupees for every day on which he acts or functions as such.
