Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3)(b) in The West Bengal Development Corporation Act, 1954

(b)as respect the other officers and servants be such as may, subject to the approval of the State Government, be determined by regulations made under this Act.