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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(6) in The West Bengal Motor Vehicles Rules, 1989

(6)At any meeting of the Authority, the Chairman presiding over the meeting may require the presence of any official of the Authority to assist in the conduct of the business. But such official shall not take part in the deliberations at the meeting.