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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(3)(a) in Forward Contracts (Regulation) Act, 1952

(a)to prohibit an association in existence at such commencement from carrying on its business until the disposal of the application made by it under subsection (2); or