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[Cites 0, Cited by 0] [Section 622] [Entire Act]

State of West Bengal - Subsection

Section 622(c) in Kolkata Municipal Corporation Act, 1980

(c)any Government Township as defined in the West Bengal Government Townships (Extension of Civic Amenities) Act, 1975 (West Ben. Act XLII of 1975), or any area under a notified area authority or a town committee, by whatever name called, and in the neighbourhood of Kolkata.