Bombay High Court
Clotildes Francisco Olinda Da Silva E ... vs State Of Goa Thr. Its Chief Secretary And ... on 13 June, 2024
Author: M.S. Karnik
Bench: M.S. Karnik
906-WP-383-2024.DOC
Maria S.
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.383 OF 2024
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CORAM: M.S. KARNIK &
VALMIKI MENEZES ,JJ.
DATE: 13th JUNE, 2024 P.C.
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5. TheRe spo nde ntNo .4t ofur nis hco pyo fthepl ansi nre spe cto fthe s tr uct uret othePubl icWo rksDe par tme nti nor dert oena blei ttoc arr yout t hei nspe cti on. TheS truc tur alS tabi li tyI nspe cti onRe por ttobef il edb ythe Publ icWo rksDe par tme ntwi thi nape ri odo ftwowe eksf romt oda y.Pa rti es t oco ope rat e.
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-i n-r epl ytha tma ybe f il ed.
7. S tando vert o03.
07.2024.
8. Pa rti est oac tona naut hent ic ate dco pyo fthi sor der .
VALMIKI MENEZES, J. M. S. KARNIK, J.
Signed by: MARIA SUZANA REBELLO Designation: Personal Assistant Date: 14/06/2024 10:46:00 Page3 of3 2th June,2024 1