Madhya Pradesh High Court
Bhunti vs Durga on 13 June, 2016
MCC-708-2016
(BHUNTI Vs DURGA)
13-06-2016
Shri A.Shukla, learned counsel for the applicants.
Issue notice on I.A.No.2975/2016, an application for
condonation of delay, to the respondents on payment of process
fee within two weeks both by ordinary as well as by RAD mode.
The noties shall be made returnable within a period of six weeks.
(ANURAG SHRIVASTAVA) JUDGE TG/-