Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(3)(c) in The First Statutes of Indian Institute of Technology Goa, 2017

(c)Three members including one nominee-member from the Central Government shall constitute quorum for a meeting.