Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Animal Contagious Diseases Act, 1949 7. Status of Veterinary Surgeons and Inspectors. - Any person appointed under Section 5 or Section 6 shall be deemed to be a public servant within the meaning of the Indian Penal Code, XLV of 1860.
