Section 3(b) in The M.P. Society Registrikaran Adhiniyam, 1973
(b)"member of a society" means a person who have been admitted in the society according to the regulations thereof, continues for the time being, to be a member of the society :-(i)having paid subscription;(ii)having signed the roll or list of members; and(iii)having not resigned, in accordance with the regulations of the society.
