Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 19 in Assam Opium Smoking Act, 1927 19. Bar of certain suits. - No suit shall lie in any civil court against the Government or any Collector or officer or the Excise or Police Department or a mauzadar for damages for any act in good faith done or ordered to be done in pursuance of this Act.
