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Allahabad High Court

Smt. Mithlesh Kumari Tiwari And 16 ... vs State Of U.P. And 5 Others on 28 April, 2022

Author: Saurabh Shyam Shamshery

Bench: Saurabh Shyam Shamshery





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 10124 of 2016
 

 
Petitioner :- Smt. Mithlesh Kumari Tiwari And 16 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashish Kumar Ojha,Radha Kant Ojha,Siddharth Singhal
 
Counsel for Respondent :- C.S.C.,Manish Goyal,V K Singh
 

 
Hon'ble Saurabh Shyam Shamshery,J.
 

1. Disposed of.

2. For details, see order of date passed in Writ-A No. 965 of 2022 (Hari Lal Yadav and others vs. State of U.P. and others).

Order Date :- 28.4.2022 AK