Allahabad High Court
Smt. Mithlesh Kumari Tiwari And 16 ... vs State Of U.P. And 5 Others on 28 April, 2022
Author: Saurabh Shyam Shamshery
Bench: Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 10124 of 2016 Petitioner :- Smt. Mithlesh Kumari Tiwari And 16 Others Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Ashish Kumar Ojha,Radha Kant Ojha,Siddharth Singhal Counsel for Respondent :- C.S.C.,Manish Goyal,V K Singh Hon'ble Saurabh Shyam Shamshery,J.
1. Disposed of.
2. For details, see order of date passed in Writ-A No. 965 of 2022 (Hari Lal Yadav and others vs. State of U.P. and others).
Order Date :- 28.4.2022 AK