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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(1)The monthly returns under subsection (1) of section 5 showing the quantity of cotton ginned shall be submitted in Form 'E' not later than the date following the Friday referred to in that section.