Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(4)(h) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(h)it does not bear the mark which it should have borne under the provisions of sub-rule (4) of rule 42.