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State of Bihar - Section

Section 33 in The Bihar Forest Service Rules, 1953

33.

On confirmation in the Service a member of the Service shall draw pay in accordance with the time-scale of the junior grade, provided that the State Government may grant on first appointment advance increments according to age and qualifications to a candidate who is above the age of 25 years and is exceptionally qualified in respect of scientific, technical or administrative experience of attainments.