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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Meghalaya - Subsection

Section 41(2)(j) in Martin Luther Christian University Act, 2005

(j)The payment of charges and expenditure relating to the consultancy work undertaken by the Government servant in pursuance of the provisions of this Act and the Statutes and the Rules made there under;