Section 6 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
6. Officers of Board.
- The following shall be the officers of the Board:-(i)The Chairman of the Board;(ii)The Secretary, Joint Secretary and Assistant Secretary of the Board; and(iii)Such other officers in the service of the Board, as may be declared by the regulations to be officers of the Board.
