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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(4)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)during the period of extension, any earned leave due in respect of the period of such extension and to the extent necessary, the earned leave which was at his credit on the date of his attaining age of retirement; and