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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in A.P. Domestic, Irrigation and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2018

(i)"Water Grid" means a network of synchronized Water providers and consumers, connected by transmission or transportation and distribution pipelines and operated by one or more control centres.