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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(e) in Tamil Nadu Essential Articles Control and Requisitioning Act, 1949

(e)for requiring any person holding stocks of an essential article to sell them at fair prices to specified persons or class of persons or in specified circumstances;