Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 055 in Maharashtra Housing and Area Development Act, 1976 055. |-| 5. Building No. 61, (62-63), Kamathipura 3rd Lane.| 924| 42.64| Shri Husainbhai N. E. Diwani, Badri Mahal, D. N.Road, Bombay 400 001.|-| 6. Building No. 63, Kamathipura 3rd Lane.| 925| 24.25| Shri Umakant S. Manda, A/6, Roas Blossom HousingSociety, Sitaladevi Temple Road, Mahim, Bombay.|-| 7. Building No. 65, Kamathipura 3rd Lane.| 926| 64.38| Shri D. S. Chilwan. 65, 3rd Kamathipura Street,Bombay 400 008.|-| 8. Building No. 67, Kamathipura 3rd Lane.| 927| 47.66| Shri G. G. Yelmane, Manaji Building, OldChikhalwadi, Grant Road, Bombay 400 007.|-| 9. Building No. 69, Kamathipura 3rd Lane.| 928| 105.35| Shri Waghee Mafatlal, Gopaldas and Shri Waghela,Ashok Mafatlal, 69, 3rd K. P. Street, Bombay.|-| 10. Building No. 71, (71-73), Kamathipura 3rd Lane.| 929| 25.92| Shri V. S. Kalewar, 70, 3rd K. P. Street, Bombay
