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[Cites 0, Cited by 0] [Section 105A] [Entire Act]

State of Karnataka - Subsection

Section 105A(5) in Karnataka Co-Operative Societies Act, 1959

(5)All proceedings in appeals under this section or in relation thereto shall be confidential, and no suit, prosecution or other legal proceedings shall lie in respect of any allegation made in such proceedings, whether orally or otherwise.]