Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 365 in The Assam Excise Rules, 2016

365. Expenses to witness.

- Expenses to witnesses appearing under summons, or produced before any Court or Collector in Excise cases, may be granted by such Court or Collector, in accordance with the rules made by the State Government or the Governor of Assam for the grant of expenses to witnesses.Summoning of Witnesses