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Bombay High Court

Smt. Chanda Padmakar Daterao And Others vs The Amaravati Municipal Corporation, ... on 19 December, 2022

Bench: A.S. Chandurkar, Anil L. Pansare

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7211 OF 2022
                              In
                        STAMP NO. OF

 Smt. Chanda Padmakar Daterao And Others ....PETITIONER
            V/S
 The Amaravati Municipal Corporation, Thr. Its....RESPONDENT

Commissioner, Amravati S. M. VAISHNAV for Petitioner for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 19th December, 2022 P.C. :

None for parties. S.O. after X-Mas Vacation.
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