Bombay High Court
Smt. Chanda Padmakar Daterao And Others vs The Amaravati Municipal Corporation, ... on 19 December, 2022
Bench: A.S. Chandurkar, Anil L. Pansare
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7211 OF 2022
In
STAMP NO. OF
Smt. Chanda Padmakar Daterao And Others ....PETITIONER
V/S
The Amaravati Municipal Corporation, Thr. Its....RESPONDENT
Commissioner, Amravati S. M. VAISHNAV for Petitioner for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 19th December, 2022 P.C. :
None for parties. S.O. after X-Mas Vacation.
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