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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(3) in Madhabdev University Act, 2017

(3)The Registrar shall be the ex-officio Secretary, of the court, Executive Council and of the Construction Committee, the Building and Works Committee (BWC), provided that, notwithstanding anything contained in this Act, the Executive Council may, either for special purpose or in general, appoint any other officer of the University as Secretary. Ail communications in general shall be addressed to and on behalf of the University and shall be received by the Registrar.