Section 47(1)(iii) in The Police Enhanced Penalties Ordinance, 2005

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State of Jammu-Kashmir - Subsection

Section 47(1)(iii) in The Police Enhanced Penalties Ordinance, 2005

(iii)where such sale or purchase takes place in the course of import of goods into the territory of India or export of goods out of the territory of India.

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State of Jammu-Kashmir - Subsection

Section 47(1)(iii) in The Police Enhanced Penalties Ordinance, 2005