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State of Rajasthan - Section

Section 14 in Rajasthan Sanskrit University Act, 1998

14. Duties of the Registrar.

- The Registrar of the University shall be the custodian of the records and common seal of the University. He shall also act as an ex-officio Secretary of the Executive Council and Academic Council. He shall perform such other functions also as may be prescribed by the statutes and ordinances or may be deemed necessary and directed by the Vice-Chancellor or Executive Council.