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State of Madhya Pradesh - Section

Section 223 in The M.P. Irrigation Rules, 1974

223.

The Executive Engineer at his own initiative may also take up [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] programme where :-
(a)Fair distribution and economy of water is desirable.
(b)The area commanded is too large for the outlet.
(c)The water course is long one.
(d)There is enmity between parties leading to dispute in distribution of water.
(e)Some parties are weak and others are strong depriving the weak persons of their share of water.
(f)The area commanded is in more than one village, leading to disputes.
(g)Government land is irrigated.
(h)Redistribution of outlets is carried out and areas or adjacent outlets combined or altered.