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State of Tamilnadu - Section
Section 8 in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982
8.
| Purpose/ Class | Rate | Minimum rate chargeable for water supply | [Sewerage surcharge] | Frequency of billing |
| (1) | (2) | (3) | (4) | (5) |
| [Class I-Domestic-] [Substituted by Notification No. SRO C 26/97, dated the 26th November 1997.] | ||||
| A. Residential- | ||||
| (i) Domestic Residential premises (other thanFlats or Block or line of Houses) | Up to 10000 litres Rs. 1.30 per 1000 litres.Above 10000 litres but below 20000 litres Rs. 13 + Rs. 2.60 per1000 litres, Above 20000 litres Rs. 39 + Rs.3.90 per 1000 litres. | Rs. 40 p.m. per dwelling unit (includingSewerage Charges) Rs. 75 p.m. if meter is not working | 20% on water charges | Bi-monthly. |
| (ii) Individual Flats or houses in a Block ofFlats or line of houses respectively used wholly for residentialpurposes. | Rs. 40 p.m. per dwelling unit (includingsewerage charges) | Half yearly | ||
| (iii) Individual Flats or houses in a Block ofFlats or line of houses respectively used for other thanresidential purposes | ||||
| Commercial | Flat rate of Rs. 165 p.m. per flat | Half yearly | ||
| DNR/Industry | Flat rate of Rs.330 p.m. per flat (includingsewerage charges). | Half yearly | ||
| B. Non-Residential- | Rs. 15 per 1000 litres for entire consumptions. | Rs. 330 p.m. (including sewerage charges). | 20% on water charges. | Monthly |
| Class-II-Commercial- | ||||
| A. General Purpose Commercial | Rs. 15 per 1000 litres for entire consumption | Rs. 165 p.m. per connection (including seweragecharges) | 20% on water charges | Monthly |
| B. Building Construction | Do. | Do. | Do. | Monthly |
| C. General Purpose Commercial from Ground watersources. | Do. | Do. | Do. | Do. |
| Class III-Industrial | ||||
| A. Industrial in General. | Rs. 35 per 1000 litres for entire consumption. | Rs. 330 p.m. per connection (including seweragecharges). | 20% on water charges. | Monthly |
| B. Aerated water supply Factories and IceFactories | Do. | Do. | Do. | Do. |
| C. Supply of water to Chennai Port Trust. | Do. | Do. | Do. | Do. |
| D. Supply of water to General purpose outsidecity ground water sources. | Do. | Do. | Do. | Do. |
| Class IV-Public Authorities- | ||||
| A. Public Office | Rs.15 per 1000 litres for entire consumption | Rs. 165 p.m. per connection (including seweragecharges). | 20% on water charges. | Monthly |
| B. Government Hospitals | Rs.15 per 1000 litres for entire consumption | Rs. 165 p.m. per connection (including seweragecharges) | Do. | Do. |
| Class IV A-Bulk Consumer- | ||||
| A. Bulk (for all category of consumers) | Rs.25 per 1000 litres for entire consumption. | Rs. 330 p.m. per connection (including seweragecharges). | 20% on water charges. | Monthly |
| Class V-Public Supply - | ||||
| A. (i) Hydrant and Public fountains | Rs. 400 per fountain per month includingmaintenance charges | [Monthly] [**Sewerage charges is applicable wherever Sewerage connections are provided.] | ||
| (ii) Maintenance charges | ||||
| B. (i) Mobile water supply to slums | Rs. 4 per 1000 litres for entire quantitysupplied. | Monthly | ||
| (ii) Maintenance charges for Steel Tanks. | Rs. 200 per month per Tank | Monthly | ||
| Class VI-Casual Water Supply- | ||||
| A. (i) Mobile water supply to Customers | 1. Rs. 250 for every , load up to 6000 litres. | |||
| 2. Rs. 375 for every load up to 9000 litres. | ||||
| 3. Rs. 500 for every load up to 12000 litres. | ||||
| (ii) Water supply at the Metro Water fillingpoints. | Rs. 25 per 1000 litres. | |||
| (iii) For the employees of the ChennaiMetropolitan Water Supply and Sewerage Board who desire to availthe lorry water supply for their own household requirements, thecost will be calculated at actuals. | ||||
| B. Hire charges for Tanks hired out. | Rs. 250 for two days and Rs.50 for everyadditional day. |