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Fozia Rahman vs Bar Council Of Delhi on 6 November, 2024

Bench: Surya Kant, Dipankar Datta

                                                              SLP (C)   No(s).   24485/2024 & connected matters




     ITEM NO.37                         COURT NO.4                        SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).            24485/2024

     (Arising out of impugned final judgment and order dated 11-09-2024
     in WP(C) No. 10736/2024 passed by the High Court Of Delhi at New
     Delhi)

     FOZIA RAHMAN                                                           Petitioner(s)

                                                VERSUS

     BAR COUNCIL OF DELHI & ANR.                                            Respondent(s)

     IA No. 237099/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

WITH SLP(C) No. 22202/2024 (XIV) ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 212722/2024 FOR INTERVENTION APPLICATION ON IA 239533/2024 IA No. 212722/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 239533/2024 - INTERVENTION APPLICATION) SLP(C) No. 23648/2024 (XIV) ( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 231858/2024 FOR INTERVENTION APPLICATION ON IA 234406/2024 IA No. 231858/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 234406/2024 - INTERVENTION APPLICATION) Date : 06-11-2024 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE UJJAL BHUYAN For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.

Ms. Sunieta Ojha, AOR Digitally signed by KAPIL TANDON Ms. Sunieta Ojha, Adv.

Date: 2024.11.07 18:18:36 IST Ms. Talish Ray, Adv. Reason:

Mr. Sitwat Nabi, Adv. Mr. Inzamam Khan, Adv.

 SLP (C) No(s). 24485/2024 & connected matters Ms. Ap Siddiqui, Adv. Ms. Rayyan Ibrahim, Adv. Ms. Vasudha Priyancha, Adv. Ms. Divita Vashisht, Adv. Ms. Harshita Singhal, Adv. Ms. Aditi Chaudhary, Adv.

Ms. Geeta Luthra, Sr. Adv. Ms. Shobha Gupta, Sr. Adv. Ms. Fozia Rahman, Adv. Mr. Sikander A. Siddiqui, Adv. Mr. Ashish Kr. Sinha, Adv. Mr. Akhil Ranganathan, Adv. Mr. Anuj Singh, Adv.

Ms. Rashmi Pandey, Adv. Ms. Aafreen, Adv.

Ms. Zobia Rehman Khan, Adv. Ms. Puhumi Aditya, Adv. Ms. Amita Singh Kalkal, AOR Ms. Shobha Gupta, Adv. Ms. Manasavi Negi, Adv. Ms. Simranjeet Kaur, Adv. Ms. Akshita Mishra, Adv. Ms. Sanskriti Shakuntala Gupta, Adv. Mr. Vishal Gupta, Adv. Mr. R.N. Gupta, Adv.

Ms. Anushka Gupta, Adv. Mr. Anubhav Singh, Adv. Mr. Gaurav Meena, Adv. Ms. Shivika Chaddha, Adv. Mr. Ashish Laroia, Adv. Mr. Ronak Karanpuria, AOR For Respondent(s) Mr. Prateek Bhatia, AOR Mr. T. Singhdev, Adv. Mr. Anum Hussain, Adv. Mr. Tanishq Srivastava, Adv. Ms. Yamini Singh, Adv. Mr. Bhanu Gulati, Adv.

Ms. Radhika Gautam, AOR Ms. Radhika Gautam, Adv. Ms. Anjul Dwivedi, Adv.

Mr. Mohit Mathur, Sr. Adv. Mr. I.S. Alag, Sr. Adv. Mr. Shohit Chaudhry, AOR Mr. Jatan Singh, Adv.

 SLP (C) No(s). 24485/2024 & connected matters Mr. Sandeep Sharma, Adv. Mr. Amit Chadha, Adv. Mr. Nagender Benipal, Adv. Mr. Shyam Sharma, Adv. Mr. Sanjay Dewan, Adv. Ms. B. Kaur Grover, Adv. Mr. Dhan Mohan, Adv.

Mr. Rajat Manchanda, Adv. Mr. Nishant Anand, Adv. Mr. Gayatri Puri, Adv. Mr. Nitesh Mehra, Adv. Mr. Mohd. Fuzail Khan, AOR Mr. Sikander A Siddiqui, Adv. Ms. Shisba Chawla, Adv. Ms. Aafreen, Adv.

Ms. Zobia Rehman Khan, Adv. Mr. Gaurav Kumar, Adv. Mr. Soyab Khan, Adv.

Mr. Atmaram N.S Nadkarni, Sr. Adv. Mr. Sachin Sharma, AOR Mr. Nitin Ahlawat, Adv. Mr. Dharmendra Basoya, Adv. Mr. Atul Kumar Sharma, Adv. Mr. Jagdeep Vats, Adv. Mr. Anil Kr Gulati, Adv. Mr. Naman Sharma, Adv. Ms. Nur Tandon, Adv.

Mr. Kunal Jindia, Adv. Mr. Abhishek Kumar, Adv.

Mr. Sandeep Jindal, AOR Mr. Om Prakash Vyas, Adv. Ms. Ambika Shukla, Adv. Mr. Pradeep Kumar Dwivedi, Adv. Mr. Sandeep Kumar Dwivedi, Adv.

Mr. Shoeb Shakeel, Adv. Mr. Chand Qureshi, AOR Mr. Vijay Kumar, Adv. Mr. Chandan Kumar Mandal, Adv. Mrs. Arpana Soni, Adv. Mrs. Parveen Qureshi, Adv. Mr. Mohit Yadav, Adv. Mrs. Aarti Pal, Adv.

Mr. Ashok Kumar Panigrahi, Adv. Mr. Ajit Pravin Wagh, AOR Mr. Avinish Kumar Saurabh, Adv.

 SLP (C) No(s). 24485/2024 & connected matters Mr. Abhinav Anand, Adv. Mr. Gyan Prakash, Adv. Mr. Vinod Chauhan, Adv.

UPON hearing the counsel the Court made the following O R D E R List on 13.11.2024.

(KAPIL TANDON) (PREETHI T.C.) COURT MASTER (SH) ASSISTANT REGISTRAR 4