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Delhi High Court - Orders

Sqn Ldr Umesh Sharma vs Union Of India & Ors on 24 January, 2022

Author: Manmohan

Bench: Manmohan, Navin Chawla

                          $~5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 14046/2021
                                SQN LDR UMESH SHARMA
                                                                             ..... Petitioner
                                                 Through: Mr.Ajit Kakkar & Ms.Ria Gandhi,
                                                          Advs.

                                                   versus

                                UNION OF INDIA & ORS.                              ..... Respondents
                                              Through:         Mr.Neeraj,        Mr.Sahaj        Garg,
                                                               Mr.Vedansh       Anand & Mr.Rudra
                                                               Paliwal, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MR. JUSTICE NAVIN CHAWLA
                                             ORDER

% 24.01.2022 The petition has been heard by way of video conferencing. Learned counsel for the respondents prays for some time to obtain instructions.

List on 27th April, 2022.

MANMOHAN, J NAVIN CHAWLA, J JANUARY 24, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:26.01.2022 16:51:35