Delhi High Court - Orders
Sqn Ldr Umesh Sharma vs Union Of India & Ors on 24 January, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14046/2021
SQN LDR UMESH SHARMA
..... Petitioner
Through: Mr.Ajit Kakkar & Ms.Ria Gandhi,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Neeraj, Mr.Sahaj Garg,
Mr.Vedansh Anand & Mr.Rudra
Paliwal, Advs.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.01.2022 The petition has been heard by way of video conferencing. Learned counsel for the respondents prays for some time to obtain instructions.
List on 27th April, 2022.
MANMOHAN, J NAVIN CHAWLA, J JANUARY 24, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:26.01.2022 16:51:35