Calcutta High Court (Appellete Side)
G (Piyali Dutta vs The State Of West Bengal & Ors.) on 6 June, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1 W. P. 26174 (W) OF 2014 06.06.2017 g (Piyali Dutta -vs- The State of West Bengal & Ors.) . No.176 ourt no.13 Ms. Pritha Bhoumik - for the Petitioner The petitioner seeks compensation for an acid attack. In the facts of the present case, therefore, it would be appropriate to request the petitioner to serve a copy of the writ petition upon the West Bengal State Legal Services authority and file affidavit of service to such effect on the next date of hearing.
List W. P. No. 26174 (W) of 2014 on June 13, 2017. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.)