Madhya Pradesh High Court
Principal Secretary State Of M.P. And 2 ... vs Birbal on 26 November, 2015
-1-
W.A Nos.04/13, 05/13, 06/13, 07/13, 09/13, 12/13, 14/13, 16/13,
17/13, 18/13, 19/13, 20/13, 25/13, 26/13, 27/13, 28/13, 29/13,
30/13, 31/13, 32/13, 33/13, 34/13, 35/13, 36/13, 37/13, 38/13,
39/13, 40/13, 41/13, 42/13, 43/13, 44/13, 45/13, 46/13, 47/13,
48/13, 49/13, 50/13, 51/13, 52/13, 53/13, 55/13, 56/13, 57/13,
61/13, 62/13, 63/13, 64/13, 65/13, 66/13, 67/13, 68/13, 69/13,
70/13, 71/13, 72/13, 73/13, 74/13, 75/13, 76/13, 77/13, 78/13,
79/13, 80/13, 81/13, 82/13, 83/13, 84/13, 85/13, 86/13, 87/13,
88/13, 89/13, 90/13, 91/13, 92/13, 93/13, 94/13, 95/13,
96/13,97/13, 98/13, 99/13, 100/13, 101/13, 102/13, 103/13, 104/13,
105/13, 106/13, 107/13, 108/13, 109/13, 110/13, 111/13, 112/13,
113/13, 114/13, 115/13, 116/13, 117/13, 118/13, 120/13, 122/13,
123/13, 124/13, 125/13, 127/13, 128/13, 131/13, 132/13, 133/13,
135/13, 137/13, 138/13, 139/13, 140/13, 141/13, 142/13, 143/13,
144/13, 145/13, 146/13, 147/13, 148/13, 149/13, 150/13, 151/13,
152/13, 153/13, 156/13, 157/13, 158/13, 159/13, 160/13, 161/13,
162/13, 163/13, 164/13, 165/13, 166/13, 167/13, 168/13, 169/13,
170/13, 171/13, 172/13, 173/13, 174/13, 175/13, 176/13, 177/13,
178/13, 179/13, 180/13, 181/13, 182/13, 183/13, 184/13, 185/13,
186/13, 187/13, 188/13, 190/13, 191/13, 192/13, 193/13, 194/13,
195/13, 196/13, 197/13, 198/13, 199/13, 200/13, 201/13, 202/13,
203/13, 204/13, 205/13, 206/13, 207/13, 208/13, 209/13210/13,
211/13, 212/13, 213/13, 214/13, 215/13, 216/13, 217/13, 218/13,
219/13, 220/13, 221/13, 222/13, 223/13, 224/13, 225/13, 226/13,
227/13, 228/13, 229/13, 230/13, 231/13, 232/13, 233/13, 234/13,
235/13, 236/13, 237/13, 238/13, 239/13, 240/13, 241/13, 242/13,
245/13, 246/13, 247/13, 248/13, 249/13, 250/13, 257/13, 258/13,
259/13, 260/13, 261/13, 264/13, 265/13, 266/13, 267/13, 268/13,
269/13, 270/13, 271/13, 272/13, 273/13, 274/13, 275/13, 276/13,
277/13, 278/13, 279/13, 280/13, 281/13, 284/13, 285/13, 286/13,
287/13, 288/13, 289/13, 290/13, 291/13, 292/13, 293/13, 294/13,
295/13, 296/13, 297/13, 298/13, 299/13, 300/13, 301/13, 302/13,
303/13, 304/13, 305/13, 306/13, 307/13, 308/13, 309/13, 310/13,
311/13, 312/13, 313/13, 314/13, 315/13, 316/13, 317/13, 318/13,
319/13, 320/13, 321/13, 322/13, 323/13, 324/13, 325/13, 326/13,
327/13, 328/13, 329/13, 330/13, 331/13, 332/13, 333/13, 334/13,
335/13, 336/13, 337/13, 338/13, 339/13, 340/13, 341/13, 342/13,
343/13, 345/13, 346/13, 347/13, 348/13, 349/13, 350/13, 351/13,
-2-
352/13, 353/13, 354/13, 355/13, 356/13, 357/13, 358/13, 359/13,
360/13, 361/13, 362/13, 363/13, 364/13, 365/13, 366/13, 368/13,
369/13, 370/13, 371/13, 372/13, 373/13, 374/13, 375/13, 376/13,
377/13, 378/13, 379/13, 380/13, 381/13, 382/13, 383/13, 385/13,
386/13, 387/13, 388/13, 389/13, 390/13, 391/13, 392/13, 393/13,
394/13, 492/13, 494/13 & 832/13.
26.11.2015:
Shri Vivek Dalal, learned Counsel with Shri Rohit Gupta states that it is a bunch of 292 cases and as the matters are fully covered it could be disposed off.
Shri B.Deshmukh, learned GA prays that Additional Advocate General is to argue the matter and the same be listed in the next week.
List on 03.12.2015 for final hearing on the top of the list. Registry to do the needful.
(MRS.S.R. WAGHMARE) (SUJOY PAUL)
J U D G E J U D G E
hk/