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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(2)(c) in The West Bengal Co-Operative Societies Act, 1983

(c)contribution of any amount not exceeding ten per cent, of the net profit in a co-operative year for any charitable purpose as defined in section 2 of the Charitable Endowments Act, 1890 or for such other purposes as may be prescribed.