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[Cites 0, Cited by 0] [Section 86] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 86(5) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(5)An order of suspension made or deemed to have been made under this regulation may at any time be modified or revoked by the Competent Authority which made or is deemed to have made the order.Subsistence allowance