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State of Rajasthan - Section

Section 62 in The Rajasthan Agricultural Produce Markets Rules, 1963

62. Security.

- The Market Committee shall take such security as it thinks fit, from its employees who are entrusted with the handling of money.[63. x x x] [Omitted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 27.11.1975-Rajasthan Gazette, Extraordinary, Part IV-C, dated 28.11.1975, p. 571, dated 27.11.1975.]