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Supreme Court - Daily Orders

Geeta vs The Divisional Manager United India ... on 26 September, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.5                           COURT NO.5                 SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 12422/2021

     (Arising out of impugned final judgment and order dated 09-10-2020
     in MFA No. 102294/2017 passed by the High Court of Karnataka
     Circuit Bench at Dharwad)

     GEETA & ORS.                                                     Petitioner(s)

                                                 VERSUS

     THE DIVISIONAL MANAGER
     UNITED INDIA INSURANCE COMPANY LTD. & ANR.                       Respondent(s)

     (FOR ADMISSION)

     Date : 26-09-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)
                                   Mr.   Manjunath Meled, Adv.
                                   Mr.   Sandeep Sharma, Adv.
                                   Ms.   Vijayalami Udapudi, Adv.
                                   Mr.   Ganesh Kumar R., AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petition is dismissed.

(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2022.09.27 17:17:02 IST Reason: