Supreme Court - Daily Orders
Geeta vs The Divisional Manager United India ... on 26 September, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.5 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 12422/2021
(Arising out of impugned final judgment and order dated 09-10-2020
in MFA No. 102294/2017 passed by the High Court of Karnataka
Circuit Bench at Dharwad)
GEETA & ORS. Petitioner(s)
VERSUS
THE DIVISIONAL MANAGER
UNITED INDIA INSURANCE COMPANY LTD. & ANR. Respondent(s)
(FOR ADMISSION)
Date : 26-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. Manjunath Meled, Adv.
Mr. Sandeep Sharma, Adv.
Ms. Vijayalami Udapudi, Adv.
Mr. Ganesh Kumar R., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2022.09.27 17:17:02 IST Reason: